Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(ii) in Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2009 (ii)"Existing Basic Pay" means pay drawn in the existing pay scale but does not include any other type of pay like Special Pay, etc.
