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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1)(d) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(d)any accident of a description usually attended with loss of human life or with such grievous hurt as aforesaid; or