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[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(2) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(2)The non-official members of the Delhi Advisory Committee shall be paid travelling allowance for attending the meeting of the Committee at such rates as are admissible to a Deputy Secretary of the Government of National Capital Territory of Delhi and daily allowances shall be calculated at the maximum rate admissible to such Deputy Secretary.