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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(3)(a) in West Bengal Co-operative Societies Act, 2006

(a)The Director of Co-operative Audit shall not appoint the same audit officer to audit the accounts of the same Co-operative society for more than three successive Co-operative years.