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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(f) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(f)The Chairman, Revenue Board, will examine the Recommendations of the Commissioner, and make provisional appointments of Naib Tehsildars, Tehsildars and other officers in the cadre of Subordinate Administrative Service.