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Uttarakhand High Court

SPA/18/2021 on 14 January, 2021

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

  THE HIGH COURT OF UTTARAKHAND

                  AT NAINITAL
        ON THE 14TH DAY OF JANUARY, 2021

                      BEFORE:

   HON'BLE SHRI JUSTICE RAGHVENDRA SINGH
                CHAUHAN, C.J.

                          AND

 HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI, J.

          SPECIAL APPEAL NO.18 OF 2021



BETWEEN:

   1. Gurukula Kangri (Deemed to be University),
   P.O. Gurukula Kangri, Haridwar-249404 through
   Its Vice Chancellor.
   2. Registrar, Gurukula Kangri (Deemed to be
   University), P.O. Gurukula Kangri, Haridwar -
   249404.
                                         .....Appellants
   (By Shri Arvind Vashishta, Senior Advocate
   assisted by Shri Kaushal Pandey, Advocate,
   holding brief of Mrs. Monika Pant, Advocate)

AND:

   1. Anand Singh, aged about 42 years (Male) S/o
       Shri   Vijay   Singh     R/o   Bahadurpur   Jat,
       Haridwar, District Haridwar.
   2. Rishi Pal, aged about 34 years (Male) S/o Shri
       Rampal, R/o Gurudwara Road, in front of
       State Bank of India, Balmiki Basti Jawalapur,
       District Haridwar.
   3. Lalit Kumar, aged about 33 years (Male) S/o
       Late Shyam Lal R/o Gurukul Kangri, Bailshala,
       Haridwar, District Haridwar.
                               2

     4. Sonu Kumar, aged about 31 years (Male) S/o
         Shri Phool Singh R/o Jatwara Pul Valmiki Basti
         Jwalapur, District Haridwar.
     5. Surendra Kumar, aged about 48 years (Male)
         S/o Shri Mitru Rarm R/o Village Sarai Thana
         Jwalapur, District Haridwar.
     6. Satpal, aged about 36 years (Male) S/o Shri
         Vijay Pal R/o House No.103, Gurukul Kangri
         Haridwar, District Haridwar.
     7. Deepak Kumar, aged about 28 years (Male)
         S/o Shri Samesh Chand R/o Valmiki Basti,
         Gurukul Kangri Haridwar, District Haridwar.
     8. Sudhir Kumar, aged about 34 years (Male)
         S/o Shri Somepal R/o Gurukul Kangri, Balmiki
         Basti, District Haridwar.
     9. Sanjay Kumar, aged about 34 years (Male)
         S/o Shri Jagdeesh Prasad R/o Village Jamalpur
         Kalan, Jwalapur, District Haridwar.
     10. Mukesh Kumar, aged about 33 years (Male)
         S/o Shri Samay Singh R/o Valmiki Basti,
         Gurukul Kangri Haridwar, District Haridwar.


                                            .....Respondents

     (By Shri Dharmendra Barthwal, Advocate).



     This Special Appeal coming on for hearing this
day, Hon'ble Shri Justice Raghvendra Singh Chauhan,
C.J. delivered the following order:

                       JUDGMENT

Having argued the case at some length, Mr. Arvind Vashistha, the learned Senior Counsel appearing for the appellants, seeks liberty to file a review application before the learned Single Judge and wishes to withdraw the present special appeal.

3

2. Therefore, the special appeal is, hereby, dismissed as withdrawn. The liberty, so sought for, is, hereby, granted.

(Raghvendra Singh Chauhan, C.J.) (Manoj Kumar Tiwari, J.) Arpan