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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(2) in Vinayaka Missions Sikkim University Act, 2008

(2)The Vice-Chancellor shall be appointed by the Chancellor from a panel of three persons recommended by the Board of Governors and shall hold office for a term of five years :Provided that, after expiration of the term of five years, the Vice-Chancellor shall be eligible for re-appointment for another term not exceeding five years.