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[Cites 0, Cited by 0] [Section 533] [Entire Act]

State of Uttar Pradesh - Subsection

Section 533(3) in The General Rules (Civil), 1957

(3)The starting point and every bearing and measurement taken shall be recorded in a field-book as the measurement proceeds. The field-book shall be submitted with the map prepared therefrom, and in it any prominent landmarks adjacent to or on the line of measurement shall be noticed.