Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 48 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963 48. The list of books finally selected along with the names of their writers shall be notified in the Orissa Gazette and local papers.
