Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Allahabad High Court

C/M, Goswami Tulsi Das Krishak Inter ... vs State Of U.P. Thru. Secr. Madhyamik ... on 6 July, 2010

Bench: Ashok Bhushan, Virendra Singh

Court No. - 2
Case :- WRIT - C No. - 22176 of 2010

Petitioner :- C/M, Goswami Tulsi Das Krishak Inter College & Anr.
Respondent :- State Of U.P. Thru. Secr. Madhyamik Shiksha & Ors.
Petitioner Counsel :- Radha Kant Oj ha

Respondent Counsel :- C.S.C.

Hon'ble Ashok Bhushan J.

Hon'ble Virendra Singh,J.

As prayed, list in the next cause list. Interim order already granted shall continue till the next date of listing. Order Date :- 6.7.2010 Rakesh