Allahabad High Court
C/M, Goswami Tulsi Das Krishak Inter ... vs State Of U.P. Thru. Secr. Madhyamik ... on 6 July, 2010
Bench: Ashok Bhushan, Virendra Singh
Court No. - 2 Case :- WRIT - C No. - 22176 of 2010 Petitioner :- C/M, Goswami Tulsi Das Krishak Inter College & Anr. Respondent :- State Of U.P. Thru. Secr. Madhyamik Shiksha & Ors. Petitioner Counsel :- Radha Kant Oj ha Respondent Counsel :- C.S.C. Hon'ble Ashok Bhushan J.
Hon'ble Virendra Singh,J.
As prayed, list in the next cause list. Interim order already granted shall continue till the next date of listing. Order Date :- 6.7.2010 Rakesh