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[Cites 0, Cited by 0] [Section 18A(8)] [Section 18A] [Entire Act]

State of West Bengal - Subsection

Section 18A(8)(b) in The Darjeeling Gorkha Hill Council Act, 1988

(b)shall be accompanied by copies of the documentary evidence, if any, on which the petitioner relies and, where the petitioner relies on any information furnished to him by any person or persons,