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Allahabad High Court

Shambhoo Sharan S/O Late Sripati vs Deputy Director Consolidation Unnao ... on 13 July, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 389 of 2010

Petitioner :- Shambhoo Sharan S/O Late Sripati
Respondent :- Deputy Director Consolidation Unnao Camp, Barabanki
Petitioner Counsel :- Akhter Abbas,Balram Jakhar
Respondent Counsel :- C.S.C.,S.M. Waseem

Hon'ble S.C. Chaurasia,J.

(On C.M.Application No. 66444 of 2010) Heard Sri Balram Jakhar, learned counsel for the applicant-petitioner. This application has been moved on behalf of the petitioner for dismissing the writ petition as withdrawn.

The writ petition no. 389 (Consolidation) of 2010 is dismissed as withdrawn. Application stands disposed of accordingly. Order Date :- 13.7.2010 AKS Hon'ble S.C. Chaurasia,J.

The writ petition is dismissed as withdrawn vide order of date passed on C.M.Application No. 66444 of 2010. Order Date :- 13.7.2010 AKS