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[Cites 0, Cited by 0] [Section 142(2)] [Section 142] [Entire Act]

State of Haryana - Subsection

Section 142(2)(a) in The Haryana Motor Vehicles Rules, 1993

(a)the risers of all steps leading from the lower to the upper deck shall be closed and no unguarded apertures shall be left at the top landing board.