Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(3) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (3)The pension fund shall function in accordance with the terms of its certificate of registration and the regulations made under this Act.
