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State of Bihar - Section

Section 42 in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

42. Clothing and Bedding.

- The clothing and bedding shall be as per the scale and climatic conditions. The requirements of each juvenile or child and the minimum standards for clothing and bedding are laid down in Schedule-I of these rules (The State Government may make changes in minimum standard as per the needs of a child or a juvenile).