Section 40(1)(a) in The Land Acquisition Act, 1894

[Cites 0, Cited by 24] [Section 40(1)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1)(a) in The Land Acquisition Act, 1894

(a)[ that the purpose of the acquisition is to obtain land for the erection of dwelling-houses for workmen employed by the company or for the provision of amenities directly connected therewith, or [Substituted by Act 16 of 1933, Section 3, for Cls. (a) and (b).]

(aa)[ that such acquisition is needed for the construction of some building or work for a company which is engaged or is taking steps for engaging itself in any industry or work which is for a public purpose, or]

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Union of India - Subsection

Section 40(1)(a) in The Land Acquisition Act, 1894