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State of Odisha - Section

Section 23 in The Orissa Grama Rakshi Rules, 1969

23.

Apart from his obligations to attend and report to the police-station on all matters mentioned in Section 6 of the Act and in Rules 17 to 19 each Grama Rakshi shall attend the police-station at such interval not more than once a week as may by laid down by Executive Instructions [issued by the Government or the Superintendent of police of the district.] [Substituted vide Orissa Gazette Part III-A/26.10.1984.]Chapter-VII Discipline