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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in The United Provinces Agriculturists Relief Act 1934

(1)The [State Government] [ Substituted by the ALO 1950 for "Provincial Government" which had been Substituted by the ALO 1937 for "L.G."] may empower any Assistant Collector of the first class to exercise the powers of a Collector under this chapter.