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State of Odisha - Section

Section 27 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

27. Scrutiny of manuscripts.

- The convener shall call meetings of the Working Committee or of the Scrutiny Committee as and when necessary and he shall give at least 7 days' written notice for the meeting. In case of urgency the convener may hold two sittings of the Scrutiny Committee in a day with an interval of at least 3 hours. Emergent meetings may be called at short notice. No previous notice will be issued for holding an adjourned meeting but members, who were not present in the meeting which was adjourned, will be notified about the date and time of the adjourned meeting.