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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(b) in The U.P. Goshala Adhiniyam, 1964

(b)the particulars to be set out in a statement under Section 4 and the manner or signing and verifying such statement;