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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(c) in The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

(c)either with or without extinguish or reducing liability on any of its equity shares, paying of any paid up share capital which is in excess of the wants of the Reconstruction Bank.