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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(7) in The Port Rules for the Port Of Visakhapatnam

(7)The master of the vessel shall be responsible to take on board such equipment as the Pilot may carry with him in the interest of pilotage of ships namely, R/T equipment, Binoculars, Pilot's kit, etc.