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[Cites 0, Cited by 0] [Section 250(1)] [Section 250] [Entire Act]

NCT Delhi - Subsection

Section 250(1)(a) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(a)"Board" means the Delhi Building and Other Construction Workers' Welfare Board constituted under section 18 of the Act;