Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 64] [Entire Act] Union of India - Subsection Section 64(b) in The Army Act, 1950 (b)by defiling any place of worship, or otherwise, intentionally insults the religion or wounds the religious feelings of any person; or
