Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Nagaland - Subsection

Section 11(2)(d) in Nagaland Habitual Offenders Act, 1967

(d)the manner in which he registered offender may earn his living within the restriction area and the adequacy or arrangements which are or likely to be available therefor.