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Union of India - Section

Section 72 in Pharmacy Council of India Regulations, 1952

72.

(1)The audit of the accounts of the Council shall be conducted by a private firm of Registered Accountants.
(2)The result of audit shall be communicated to the Executive Committee.
(3)A copy of the Annual Audit Report shall be submitted by the Executive Committee to the Government of India in the Ministry of Health and to the members of the Council.