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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1)(e) in Sri Venkatesware Institute of Medical Science University Act, 1995

(e)the tennure of office, salaries and allowances and other conditions of service of the officers, teachers and employees of the Institute;