Karnataka High Court
The Management Of vs Sri.Byre Gowda K E on 22 August, 2024
Author: M.G.S. Kamal
Bench: M.G.S. Kamal
-1-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF AUGUST, 2024
BEFORE
THE HON'BLE MR JUSTICE M.G.S. KAMAL
WRIT PETITION NO. 26706 OF 2023 (L-RES)
C/W
WP.NO. 26466 OF 2023, WP.NO. 26516 OF 2023
WP.NO. 26628 OF 2023, WP.NO. 26653 OF 2023
WP.NO. 26681 OF 2023, WP.NO. 26697 OF 2023
WP.NO. 26723 OF 2023, WP.NO. 26726 OF 2023
WP.NO. 26733 OF 2023 , WP.NO. 26734 OF 2023
WP.NO. 26771 OF 2023, WP.NO. 26773 OF 2023
WP.NO. 26786 OF 2023, WP.NO. 26790 OF 2023
WP.NO. 26791 OF 2023, WP.NO. 26795 OF 2023
WP.NO. 26796 OF 2023, WP.NO. 26800 OF 2023
WP.NO. 26827 OF 2023, WP.NO. 26828 OF 2023
WP.NO. 26839 OF 2023, WP.NO. 26845 OF 2023
WP.NO. 26851 OF 2023, WP.NO. 26852 OF 2023
WP.NO. 26898 OF 2023, WP.NO. 26906 OF 2023
WP.NO. 26907 OF 2023, WP.NO. 26911 OF 2023
WP.NO. 26913 OF 2023, WP.NO. 26915 OF 2023
WP.NO. 26919 OF 2023, WP.NO. 26924 OF 2023
WP.NO. 26941 OF 2023, WP.NO. 26958 OF 2023
WP.NO. 26959 OF 2023, WP.NO. 26976 OF 2023
WP.NO. 26979 OF 2023, WP.NO. 27000 OF 2023
WP.NO. 27004 OF 2023, WP.NO. 27016 OF 2023
WP.NO. 27017 OF 2023, WP.NO. 27019 OF 2023
WP.NO. 27031 OF 2023, WP.NO. 27034 OF 2023
WP.NO. 27039 OF 2023, WP.NO. 27042 OF 2023
WP.NO. 27056 OF 2023, WP.NO. 27073 OF 2023
WP.NO. 27172 OF 2023, WP.NO. 27180 OF 2023
Digitally
signed by WP.NO. 27213 OF 2023, WP.NO. 27321 OF 2023
SUMA B N WP.NO. 27382 OF 2023, WP.NO. 27383 OF 2023
Location: High WP.NO. 27386 OF 2023, WP.NO. 27388 OF 2023
Court of WP.NO. 27390 OF 2023, WP.NO. 27391 OF 2023
Karnataka WP.NO. 27392 OF 2023, WP.NO. 27412 OF 2023
WP.NO. 27430 OF 2023 WP.NO. . 27435 OF 2023
WP.NO. 27438 OF 2023 WP.NO. 27446 OF 2023
WP.NO. 27513 OF 2023, WP.NO. 27538 OF 2023
WP.NO. 27539 OF 2023, WP.NO. 27544 OF 2023
WP.NO. 27548 OF 2023, WP.NO. 27550 OF 2023
WP.NO. 27586 OF 2023, WP.NO. 27632 OF 2023
WP.NO. 27641 OF 2023, WP.NO. 27644 OF 2023
WP.NO. 27779 OF 2023 WP.NO. 27959 OF 2023
IN WP. NO.26706/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O- METALS PVT LTD.,
A COMPANY REGISTERED UNDER THE
-2-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
COMPANIES ACT, 1956
SHED NO. 2, SY NO. 51/A
HEGGADADEVAPURA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123
REPRESENTED BY ITS MANAGING DIRECTOR,
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI MUNIRAJU
S/O RANGAHANUMAIAH
AGED ABOUT 46 YEARS,
DASANAPURA,
DASANAPURA HOBLI,
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION -1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE)
SMT. MAMATHA SHETTY, AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 53/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 26466/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O- METALS PVT LTD.,
A COMPANY REGISTERED UNDER THE
COMPANIES ACT, 1956
SHED NO. 2, SY NO. 51/A
HEGGADADEVAPURA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
-3-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BENGALURU NORTH TALUK,
BENGALURU-562 123
REPRESENTED BY ITS MANAGING DIRECTOR,
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. HARISH
S/O GOPAL, AGED ABOUT 41 YEARS
NO. 32, MUNESHWARA LAYOUT,
HANUMANTHASAGAR ROAD,
MADANAYAKANAHALLI VILLAGE AND POST,
DASANAPURA HOBLI,
BANGALORE NORTH-562 162.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGARA, BAGALAGUNTE,
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY, AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON I.A.NO.1 AND 2 IN SLA NO.87/2018, IN
AID NO.05/2018 ANNEXURE-S AND T AND FURTHER PROCEEDINGS
IN SY.LAB-1/RECOVERY/CR-02/2023.24 BEFORE THE R2
(ANNEXURE-AA).
IN WP. NO. 26516/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O- METALS PVT LTD.,
A COMPANY REGISTERED UNDER THE
COMPANIES ACT, 1956
SHED NO. 2, SY NO. 51/A
HEGGADADEVAPURA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123
REPRESENTED BY ITS MANAGING DIRECTOR,
-4-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. PAPEGOWDA M R
S/O RANGEGOWDA NO.20/1,
HEGGADADVANAPURA,
BHIMRAJ BUILDING ALUR ROAD,
DASANAPURA HOBLI,
BANGALORE NORTH - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 27/2018, IN AID NO.
05/2018 (ANNEXURE S AND T) AND NOTICE DATED 26/06/2023
ISSUED BY THE DEPUTY LABOUR COMMISSIONER - REGION-1,
BENGALURU IN DY. LAB-1/RECOVERY/CR-02/2023-24 (ANNEXURE-
AA).
IN WP.NO. 26628/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O- METALS PVT LTD.,
A COMPANY REGISTERED UNDER THE
COMPANIES ACT, 1956
SHED NO. 2, SY NO. 51/A
HEGGADADEVAPURA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR,
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
-5-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. ANIL KUMAR R.
S/O RAJANNA N.C.
AGED ABOUT 32 YEARS,
NO. 39, NARASIPURA VILLAGE,
MATHAHALLI POST, DASANAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHNAGAR, BAGALAGUNTE
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24.03.22 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 88/2018, IN
AID NO. 5/2018 (ANNEXURE-S AND T) & FURTHER PROCEEDINGS IN
DY.LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE RESPONDENT
NO.2 (ANNEXURE -AA).
WRIT PETITION NO. 26653 OF 2023 (L-RES)
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT 1956,
SHED NO , SY NO 51/A,
HEGGADADEVAPURA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU 562123
REPRESENTED BY ITS MANAGING DIRECTOR,
MR PRANEET KUMAR
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
-6-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. HALESH C R
S/O RANGAPPA C R
DEVERAHALIL POST,
CHANNAGIRI TALUK,
DAVANGERE DIST 577213.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 31/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T)AND FURTHER PROCEEDINGS IN
DY.LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE RESPONDENT
NO.2 (ANNEXURE -AA).
IN WP.NO. 26681/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT 1956,
SHED NO.2, SY NO 51/A,
HEGGADADEVAPURA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU - 562 123
REPRESENTED BY ITS MANAGING DIRECTOR,
MR PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
-7-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. NARASHIMHA MURTHY S G
S/O GIRIYAPPA, AGED AOBUT 43 YEARS
SASIVAGHATTA, THARABANAHALLI POST,
HESARAGHATTA HOBLI, HESARAGHATTA HOBLI
BANGALORE - 562 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO 24.03.2022 PASSED
BY THE LEARNED ADDITIONAL INDUSTRIAL TRIBUNAL ON I.A NO. 1
AND 2 IN SLA NO. 30/2018, IN AID NO. 05/2018 (ANNEXURE-S AND
T) AND FURTHER PROCEEDINGS IN DY.LAB -1/RECOVERY/CR-
02/2023-24 BEFORE THE RESPONDENT NO.2 (ANNEXURE -AA).
IN WRIT PETITION NO. 26697/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. RAMACHANDRA S H
S/O HANUMAIAH,
SANJEEVAPURA VILLAGE,
THIMMALAPURA POST,
DODDERI HOBLI,
-8-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
MADHUGIRI TALUK - 572 112.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED 24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 86/2018, IN
AID NO. 05/2018 (ANNEXURE-S AND T) AND FURTHER
PROCEEDINGS IN DY.LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE
RESPONDENT NO.2 (ANNEXURE -AA).
IN WRIT PETITION. NO. 26723/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI MANJUNATH H.K.,
S/O KANIYAPPA,
AGED ABOUT 44 YEARS
NO. 654, 1ST AIN ROAD,
3RD BLOCK, HMT LAYOUT
BANGALORE - 560 073.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU,DIVISION-1,
-9-
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
KARNATAKA LABOUR INSTITUTE BUIDLING,
MANJUNATHANAGAR, BAGALAGUNTE,
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED 24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 91/2018, IN
AID NO. 05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDING
IN DY.LAB-1/RECOVERY/CR-02/2023.24 BEFORE THE R2
(ANNEXURE-AA).
IN WP.NO. 26726/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SHIVAKUMAR N K
S/O KEMPAIAH,
NARASIPUIRA, MATHAHALLI POST,
DASANAPURA HOBLI,
BANGALORE 562123
THE DEPUTY LABOUR
2.
COMMISSIONER,BENGALURU,DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUIDLING,
MANJUNATHANAGAR,
- 10 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BAGALAGUNTE,
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 39/2018, IN AID NO.
05/2018 (ANNEXURE-R AND S) AND NOTICE DATED 26/06/2023
ISSUED BY THE DEPUTY LABOUR COMMISSIONER - REGION -1,
BENGALURU IN DY. LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE -
R-2 (ANNEXURE -AA).
IN WRIT PETITION.NO. 26733/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. RAJU H.K
S/O HANUMANTHAPPA B K
NO.66, 9TH MAIN ROAD
KUGIGERE ROAD
NEAR POLICE STATION
MADANAYAKANA HALLI
BANGALORE - 562 162.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU,DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUIDLING,
- 11 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 71/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 26734/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI RAVEENDRA T D
S/O THULASAPPA
NO.4, SRI RAM COLONY
HEGGADADEVAPURA VILLAGE
ALUR POST, DASANAPURA HOBLI,
BANGALORE NORTH
BANGALORE - 562 162.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU,DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUIDLING,
MANJUNATHANAGAR,
- 12 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BAGALAGUNTE,
BENGALURU-560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED: 24.03.2022 PASSED BY THE LEARNED ADDL.INDUSTRIAL
TRIBUNAL ON I.A.NO.1 AND 2 IN SLA NO.85/2018, IN AID
NO.05/2018(ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN
DY.LAB-1/RECOVERY/CR-02/2023.24 BEFORE THE R2 (ANNEXURE-
AA).
IN WP. NO. 26771/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI MANU KUMAR B M
S/O MALLESHA
AGED ABOUT 33 YEARS
BASAVALINGANADODDI
KESTUR POST, MADDUR TALUK
MANDYA DISTRICT -571 402.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
- 13 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 83/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-AA).
IN WP.NO. 26773/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
AND:
1. SRI. RAJU G
S/O GOPALA
AGED ABOUT 39 YEARS
MANCHAKALKUPPE
HIREHALLI POST
URDIGERE HOBLI
TUMKUR 560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073.
...RESPONDENTS
BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
- 14 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 54/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 DATED: 26.06.23
(ANNEXURE-AA).
IN WP. NO. 26786/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. LAKSHMANA, MAJOR
S/O HOSALLAIAH
ADEPTE, THIPPA ANJANEYA TEMPLE ROAD
PUTTAYYANA PALYA
NELAMANGALA TALUK
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073.
...RESPONDENTS
BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 44/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-AA).
- 15 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
IN WP.NO. 26790/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956, SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
AND:
1. SRI. VENKATESH V.,
S/O KEMPAIAH
AGED ABOUT 45 YEARS,
NARASIPURA, MATHAHALLI POST
DASANAPURA HOBLI,
BANGALORE-562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24.03.2022 PASSED BY THE LEARNED ADDL.INDUSTRIAL
TRIBUNAL ON I.A.NO.1 AND 2 IN SLA NO.43/2018, IN AID
NO.05/2018(ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN
DY.LAB-1/RECOVERY/CR-02/2023.24 BEFORE THE R2 (ANNEXURE-
AA).
IN WP.NO. 26791/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
- 16 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI DEVARAJU T
S/O THIMMAIAH,
AGED ABOUT 39 YEARS,
CHITTANHALLI VILLAGE,
HOLENARSIMPURA TQ
HASSAN DISTRICT 573 201.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 61/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE RESPONDENT NO.2
(ANNEXURE -AA).
IN WP.NO. 26795/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
- 17 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MANJUNATH P.G.,
S/O GANGAIAH,
AGED ABOUT 41 YEARS,
NO.19, PILLAHALLI,
DASANPURA HOBLI,
BANGALORE NORTH,
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 95/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP. NO. 26796/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
- 18 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. VASANTH KUMAR
S/O T VEERANA,
AGED ABOUT 44 YEARS,
NO 1851, DEVANGA BEEDI,
NELAMANGALA, BANGALORE 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 78/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA)
DATED 26.06.2023.
IN WP.NO. 26800/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
- 19 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. SREENIVASAIAHA A V (MAJOR)
S/O VENKATASHAIAH
ADAKAMARANAHALLI
DASANAPURA HOBLI,
BANGALORE-560 057.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU- 560 073.
...RESPONDENTS
BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 40/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN
DY.LAB-1/RECOVERY/CR-02/2023.24 BEFORE THE R2 (ANNEXURE-
AA).
IN WP.NO. 26827/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT,
1956 SHED NO.2, SY NO. 51/A,
HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
- 20 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. JAYARAMA
S/O GOVINDAIAH
BEHIND VIJAY SAW MILL
BANGALORE- 562 162.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION -1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED: 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 95/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2
(ANNEXURE- AA).
IN WP.NO. 26828/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT,
1956 SHED NO.2, SY NO. 51/A,
HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. VENKATASWAMY
S/O NARAYANAPPA
BHAKTHANAPALYA
NELAMANGALA TALUK
- 21 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BANGALORE 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION -1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 56/2018, IN AID NO.
05/2018 (ANNEXURE-R AND S) AND NOTICE DATED 26/06/2023
ISSUED BY THE DEPUTY LABOUR COMMISSIONER - REGION -
1,BENGALURU IN DY. LAB-1/RECOVERY/CR-02/2023-24
(ANNEXURE-X)
IN WP. NO. 26839/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
AGED ABOUT 47 YEARS.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. T.S. SURESH
S/O SIDDAPPA,
AGED ABOUT 39 YEARS,
THARABANAHALLI POST,
HESARAGHATTA MAIN ROAD,
BANGALORE NORTH
- 22 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BANGALORE - 560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION -1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 78/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA)
DATED 26.06.2023.
IN WP.NO. 26845/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SHIVAKUMAR R.,
S/O VEERAPPA
AGED ABOUT 39 YEARS
NO.66, 9TH MAIN ROAD
VISHWAS BLOCK
NEAR SIDDARTH SCHOOL
GANGONDANAHALLI MAIN ROAD
BANGALORE - 560 073.
- 23 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION -1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 81/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA)
DATED 26.06.2023.
IN WP. NO. 26851/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MANJANNA S
S/O SIDDAPPA,
AGED ABOUT 39 YEARS,
SIDDAGANGA HALLI,
HATHI POST MAGADI TALUK,
RAMNAGAR 562 120.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION -1
- 24 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 79/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP. NO. 26852/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI.BYRE GOWDA K E
S/O ESHWAR GOWDA,
AGED ABOUT 35 YEARS,
SRI RAGHAVENDRA NILAYA,
NO.701, 1ST MAIN, 2ND CROSS,
VINAYAKA NAGAR, NAGASANDRA POST,
TUMKUR ROAD, BANGALORE - 560073.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU DIVISION-1 KARNATAKA LABOUR
INSTITUTION BUILDING MANJUNATHANAGAR,
BAGALAGUNTE
BENGALURU -560 073.
...RESPONDENTS
- 25 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN IA NO. 1 AND 2 IN SLA NO.
60/2018 IN AID NO. 05/2018 (ANNX-S AND T) AND FURTHER
PROCEEDINGS IN DY LAB-1/RECOVERY/CR-02/2023-24 BEFORE
THE R-2 (ANNX-AA)
IN WP.NO. 26898/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. VITTALA D T
AGED ABOUT 45 YEARS
S/O THIMMAIAH
NO 47, NEAR BUS STOP
DEVARACHIKANAHALLI
BANGALORE - 560 076.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU DIVISION-1
KARNATAKA LABOUR INSTITUTION BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU -560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
- 26 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 28/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 DATED 26.06.2023 BEFORE THE
R-2 (ANNEXURE- AA) DATED:26.06.2023.
IN WP.NO. 26906/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SURESH S.,
S/O SHEKAR, AGED ABOUT 27 YEARS
NO 597/1, GANESH NILAYA
BHIMESHWARA NAGARA
MADANAYAKANAHALLI VILLAGE
MADVARA POST, DASANAPURA HOBLI
BANGALORE NORTH - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTION BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU -560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
- 27 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 89/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 26907/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MUTHARAJU H.C.,
S/O CHIKKAHANUMAIAH,
AGED ABOUT 48 YEARS,
ADEPETE, BETHANAGARE ROAD,
PUTTAYANAPALLI, NELAMANGALA,
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTION BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU -560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED: 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 29/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNX-AA).
- 28 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
IN WP.NO. 26911/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. DHANANJAYA S.R
S/O RANGASWAMY
AGED ABOUT 35 YEARS,
NARASIPURA, MATHHALLI POST
DASANAPURA HOBLI
BANGALORE NORTH - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTION BUILDING
MANJUNATHANAGAR
BAGALAGUNTE
BENGALURU -560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 98/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDING IN
DY.LAB-1/RECOVERYCR-02/2023.24 DTD 26.06.2023 BEFORE THE
R2 (ANNEXURE-AA).
IN WP.NO. 26913/2023
BETWEEN:
THE MANAGEMENT OF
- 29 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MAHANTESH S.,
S/O SRIKANTA,
AGED ABOUT 38 YEARS,
BASAVAJOTHI NAGAR MAIN ROAD,
MADAVARA P OST AND VILLAGE,
DASANAPURA HOBLI,
BANGALORE NORTH - 562 162.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTION BUILDING
MANJUNATHANAGAR
BAGALAGUNTE
BENGALURU -560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 95/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 DATED: 26.06.23 BEFORE THE R-2
(ANNEXURE- AA).
IN WP.NO. 26915/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
- 30 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SREEDHARA T.,
S/O THIMMAPPAIAH
AGED ABOUT 37 YEARS
KODIGEHALLI, BYATHA POST
URIDEGERE HOBLI, TUMKUR - 572 140.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION - 1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 47/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 26919/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
- 31 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SURESH
S/O BASAVARAJU N.,
AGED ABOUT 46 YEARS,
HONNASANDRA VILLAGE,
MARATHHAHALLI POST,
DASANAPURA HOBLI,
BANGALORE NORTH,
BANGALORE 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION -1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED: 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 95/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 26924 /2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
- 32 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI.P. MANJUNATH
S/O P. GOPAL
AGED ABOUT 38 YEARS
NO.46, G.M. RAJASHEKAR BUILDING
MADANAYAKANAHALLI
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 103/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 26941/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
- 33 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. MURULIDHARA R
S/O RAJANNA
AGED ABOUT 33 YEARS
NARASIPURA, MARTHAHALLI POST
DASANAPURA HOBLI,
BANGALORE NORTH
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 95/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 DATED:26.06.2023 BEFORE THE
R-2 (ANNEXURE- AA).
IN WP.NO. 26958/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. NATARAJU S A
S/O ANANDA GOWDA,
- 34 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
SASUVE GATTA, THARABANAHALLI,
HESARGHATTA ROAD,
BANGALORE-560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 57/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 DATED:26.06.2023 BEFORE THE
R-2 (ANNEXURE- AA).
IN WP.NO. 26959/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
AND:
1. SRI. RAMACHANDRA T.G
S/O GOVINDAPPA,
AGED ABOUT 48 YEARS,
THARABANAHALLI,
HESARAGATTA HOBLI,
BANGALORE NORTH TALUK,
- 35 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BANGALORE - 560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 55/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE RESPONDENT NO.2
(ANNEXURE- AA).
IN WP.NO. 26976/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER O METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. VASANTHA KUMAR
S/O VEERABADRAIAH
HOUSE NO 37, MAKALI DASANPURA HOBLI,
BANGALORE - 562 123.
- 36 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO.41/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE RESPONDENT NO.2
(ANNEXURE- AA).
IN WP.NO. 26979/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. PRAKASH
S/O NARASIMAIAH,
AGED ABOUT 41 YEARS,
SASUVEGATTA
CHIKKABANAVARA POST
BANGALORE - 560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
- 37 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 37/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27000/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MANI. P
S/O PERUMAL,
AGED ABOUT 48 YEARS,
DOOR NO.8/48, METTUKADAL
OTTAPPATI, CHETIMANKURCHI
IDAPPADI, SALEM DISTRICT
TAMIL NADU, BANGALORE-562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
- 38 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BAGALAGUNTE,
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. MAMATHA SHETTY., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 69/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA)
IN WP.NO. 27004/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
SRI. SHIVARAJU M P
S/O PUTTE GOWDA,
MARAGOWDANAHALLI VILLAGE,
PADUVALAHIPPE POST,
HOLENARASIPURA TALUK,
HASSAN DISTRICT-573201.
...RESPONDENT
(BY SMT. AVANI CHOKSHI.,ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON I.A.NO.1 AND 2 IN SLA NO.82/2018, IN
- 39 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AID NO.05/2018 (ANNEXURE-R AND S) AND NOTICE DATED
26.06.2023 ISSUED BY THE DEPUTY LABOUR COMMISSIONR-
REGION-1, BENGALURU IN DY.LAB-1/RECOVERY/CR-02/2023-24
ANNEXURE-X.
IN WP.NO. 27016/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI MOHAN KUMAR R.L.,
S/O LINGARAJU,
AGED ABOUT 38 YEARS,
RAMPUR VILLAGE AND (POST),
ARSIKERE TALUK
HASSAN DISTRICT - 573 126.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
- 40 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 62/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA).
IN WP.NO. 27017/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. ANANDA A. J.,
S/O JAYARAM
AGED ABOUT 38 YEARS,
NARASIPURA, MATHHALLI POST
DASANAPURA HOBLI,
BANGALORE NORTH
BANGALORE- 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE,
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 99/2018, IN AID NO.
- 41 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA).
IN WP.NO. 27019/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. HALESH H.,
S/O HANUMANTHAPPA
AGED ABOUT 45 YEARS
"GOWARALLI" HARAMAGATTA GUDIKERI VILLAGE
HARAMAGATA POST, HOLALURU HOBLI
SHIVAMOGGA TALUK AND DISTRICT
SHIVAMOGGA - 577 216.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE,
BENGALURU - 560 073.
...RESPONDENTS
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 84/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
- 42 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27031/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
SRI. RAJU R.,
S/O RAMANNA
NO 18A COLONY
MATHAHALLI
DASANAPURA HOBLI
BANGALORE - 562 123.
...RESPONDENT
(BY SMT. AVANI CHOKSHI.,ADVOCATE FOR R1)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 48/2018, IN AID NO.
05/2018 (ANNEXURE-R AND S) AND NOTICE DATED 26/06/2023
ISSUED BY THE DEPUTY LABOUR COMMISSIONER - REGION -
1,BENGALURU IN DY. LAB-1/RECOVERY/CR-02/2023-24 (ANNEXURE-
X).
IN WP.NO. 27034/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
- 43 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI.MUNIVENKATA
S/O VENKAT APPA
AGED ABOUT 37 YEARS
MATHAHALLI POST
DASANAPURA HOBLI
NELAMANGALA TALUK
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 95/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27039/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
- 44 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. BALAKRISHNA D N
S/O NANJEGOWDA
AGED ABOUT 48 YEARS
HONNASANDRA
BHEEMESHWARNAGAR
MADAVARA POST
DASANAPURA HOBLI
BANGALORE NORTH - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU , DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANUNATHANAGAR, BAGALAGUNTE,
BENGALURU -560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 104/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27042/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
- 45 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI RAJENDRAPRASAD
S/O MUDLE GOWDA,
AGED ABOUT 39 YEARS,
NO 104, DASANAPURA,
BANGALORE NORTH,
BANGALORE 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU , DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANUNATHANAGAR, BAGALAGUNTE,
BENGALURU -560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 65/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/23-24 BEFORE THE R2 ANNEXURE-AA.
IN WP.NO. 27056/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
- 46 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. SANTHOSH S BIRADAR
S/O SANGANA GOWDA
AGED ABOUT 39 YEARS
NO.1, HANUMANTHEGOWDANAPALYA
VIDYASHREE BADAVANE
MADANAYAKANAHALLI
DASANAPURA HOBLI
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI., ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 95/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27073/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
- 47 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. PRABHAKARA G
S/O GANGADARAPPA
AGED ABOUT 34 YEARS
LAKSHMI VENKATESHWARA TEMPLE
ALUR POST, DASANAPURA HOBLI
BANGALORE - 562 162.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO.74/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDING IN
DY.LAB-1/RECOVERY/CR-02/2023.24 DATED 26.06.2023 BEFORE
THE R2 (ANNEXURE-AA).
IN WP.NO. 27172/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. HARISH H.,
S/O HANUMANTHARAYAPPA
- 48 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AGED ABOUT 36 YEARS
KEMPAMMA DEVI NAGAR
SHIVANAPURA COLONY
DASANAPURA HOBLI,
SHIVANAPURA POST
BANGALORE NORTH
BANGALORE 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU DIVIAION-1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR , BAGALAGUNTE
BENGLAURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 94/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDING IN
DY.LAB-1/RECOVERY/CR-02/2023.24 DATED 26.06.2023 BEFORE
THE R2 (ANNEXURE-AA).
IN WP. NO. 27180/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
AND:
1. SRI. NANDA KUMAR K.N.,
S/O NARAYANA SWAMY
AGED ABOUT 38 YEARS
- 49 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
KENGENA HALLI, SHIVANAPURA POST
DASANAPURA HOBLI,
BANGALORE NORTH-562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU DIVIAION-1
KARNATAKA LABOUR INSTITUTE BUILDING
MANJUNATHANAGAR, BAGALAGUNTE
BENGLAURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 27/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDING IN
DY.LAB-1/REVCOVERY/CR-02/2023.24 BEFORE THE R2 (ANNX-AA).
IN WP. NO. 27213/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. JAGADISH N.,
S/O NARASIMHAIAH,
AGED ABOUT 41 YEARS,
BADAVANAPALYA, N HOSAHALLI POST
NITTUR HOBIL, GUBBI TALUK - 572 216.
2. THE DEPUTY LABOUR COMMISSONER,
BENGALURU DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
- 50 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
MANJUNATHANAGAR,
BAGALAGUNTE, BENGALURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED:24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 49/2018, IN
AID NO. 05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDING
IN DY.LAB-1/RECOVERY/CR-02/2023.24 DATED:26.06.2023 BEFORE
THE R2 (ANNEXURE-AA).
IN WP.NO. 27321/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MADHUSUDHANA C R
S/O CHINNA BHOVI
VEERA HANUMAKKANAPALYA
MANGALAVADA POST
PAVAGADA TALUK
TUMKUR - 561 202.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
- 51 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24.03.2022 PASSED BY THE LEARNED ADDL INDUSTRIAL
TRIBUNAL BENGALURU ON IA NO. 1 AND 2 IN SLA NO. 35/2018 IN
AID NO. 05/2018 (ANNX-S AND T) AND FURTHER PROCEEDING IN
DY.LAB-1/RECOVERY/CR-02/2023.24 DATED:26.06.2023 BEFORE
THE R2 (ANNEXURE-AA).
IN WP.NO. 27382/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. KRISHNASWAMY
S/O RANGEGOWDA
AGED ABOUT 46 YEARS
NO.20/1, HEGGADADEVANAPURA
BHIMRAJ BUILDING, ALUR ROAD
DASANAPURA HOBI,
BANGLAORE NORTH - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 70/2018, IN AID NO.
- 52 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27383/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
AND:
1. SRI. NARASIMHA MURTHY
S/O NARASAPPA
AGED ABOUT 47 YEARS
ALURU, DASANAPURA HOBI,
BANGALORE NORTH - 560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED:24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 38/2018, IN
AID NO. 05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDING
IN DY.LAB-1/RECOVERY/CR-02/2023.24 DATED 26.06.2023 BEFORE
THE R2 (ANNEXURE-AA).
- 53 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
IN WP.ON NO. 27386/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MARUTEESHA V.V.,
S/O VENKATARAMAIAH,
NO 44, VADERAHALLI,
MATHAHALLI POST,
DASANAPURA HOBLI,
BANGALORE NORTH,
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL BANGALORE ON IA NO.1 AND 2 IN SLA NO. 52/2018, IN
AID NO. 05/2018 (ANNEXURE-S AND T) AND PROCEEDNGS IN
DY.LAB/-RECOVERY/CR-052/2023.24 BEFORE THE R2 (ANNEXURE-
AA).
IN WP.NO. 27388/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
- 54 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MANJUNATH P.G.,
S/O GANGAPPA M.C.,
AGED ABOUT 47 YEARS,
NO.82, MATHAHALLI VILLAGE AND POST,
DASANAPURA HOBLI,
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL BANGALORE ON IA NO.1 AND 2 IN SLA NO. 72/2018, IN
AID NO.05/2018 (ANNEXURE-S AND T) AND PROCEEDING IN
DY.LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-
AA).
IN WP.NO. 27390/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
- 55 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MUNIYAPPA B.,
S/O BEERAIAH
AGED ABOUT 34 YEARS
R/AT RAMAPALYA VILLAGE
HUSKUR POST, DASANAPURA HOBLI
BANGALORE NORTH - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 101/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN
DY.LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-
AA).
IN WP.NO. 27391/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
- 56 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. MOHAN KUMAR K
S/O KUPPU SWAMY S.,
AGED ABOUT 44 YEARS,
HAOKETANAHALLI MAIN ROAD,
MAKALI VILLAGE AND POST
DASANAPURA HOBLI
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 67/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27392/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
- 57 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AND:
1. SRI. GANGARAJU A
S/O ASWATHAPPA
AGED ABOUT 36 YEARS
NO. 201, SIDDENAHALLI VILLAGE
GOWRIBIDANUR TALUK
CHIKKABALLAPURA DIST - 561 206.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT IN THE
NATURE OF CERTIORARI OR ANY OTHER WRIT OR ORDER AND
QUASH THE ORDERS DATED 24.03.2022 PASSED BY THE LEARNED
ADDITIONAL INDUSTRIAL TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO.
51/2018, IN AID NO 05/2018 (ANNEXURE - S AND T) AND
PROCEEDINGS IN DY. LAB -1/RECOVERY/CR-02/2023-24 BEFORE
THE RESPONDENT NO.2 ((ANNEXURE - AA).
IN WP.NO. 27412/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. DEEPAK
S/O MARATHI RAO
AGED ABOUT 40 YEARS
- 58 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
NANJUNDESHWAR A NAGAR
NANDINI LAYOUT
BANGALORE - 560 096.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL.INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 105/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND PROCEEDINGS IN DY LAB-
1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNX-AA).
IN WP. NO. 27430 OF 2023 (L-RES)
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. MUNIYAPA G
S/O GANGADODDAIAH
AGED ABOUT 38 YEARS
RAMPALYA HUSKUR -PO
DASANPURA HOBLI
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
- 59 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 73/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
WRIT PETITION NO. 27435 OF 2023 (L-RES)
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI KEMPARAJU
S/O LAKKANNA
AGED ABOUT 37 YEARS,
KATENAHALLI, YALACHAGERE POST
KOLALA HOBLI
KORTAGERE TALUK
TUMKUR - 572 129.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
- 60 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED 24.03.2022 PASSED BY THE LEARNED ADDL INDUSTRIAL
TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 100/2018 IN AID NO.
05/2018 (ANNX-S AND T) AND FURTHER PROCEEDINGS IN DY.LAB-
1/RECOVERY/CR-02/2023.24 BEFORE THE R2(ANNX-AA).
IN WP.NO. 27438/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. MUNIRAJU V.,
S/O VENAKATESHAPPA,
AGED ABOUT 35 YEARS,
TARABANAHALLI,
CHIKKABANAVARA POST,
HESSARAGHATTA MAIN ROAD,
YELAHANKA TALUK,
BANGALORE NORTH-560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
- 61 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 102/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2(ANNEXURE-AA ).
IN WP.NO. 27446/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. CHANNAPPA P.,
S/O PUTTANARASAIAH,
AGED ABOUT 48 YEARS,
SRIKANTPUR, ANCHEPALYA,
BANGALORE NORTH
BANGALORE - 560 074.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR,
BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL, BENGALURU ON IA NO. 1 AND 2 IN SLA NO.
63/2018, IN AID NO. 05/2018 (ANNEXURE-S AND T) AND FURTHER
- 62 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
PROCEEDINGS IN DY. LAB-1/RECOVERY/CR-02/2023-24 BEFORE
THE R2 (ANNEXURE-AA).
IN WP.NO. 27513/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SIDDARAJU G.,
S/O GOVINDAIAH,
AGED ABOUT 39 YEARS,
BUGADI HALLI, NARASIPUR P.O.,
SOMPUR HOBLI, NELAMANGALA TALUK,
BANGALORE RURAL
BANGALORE - 562 111.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 76/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA).
- 63 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
IN WP.NO. 27538/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. DEVDAS S.,
S/O SELVARAJ
HESARAGHATTA ROAD,
TARABANAHALLI
BANGALORE NORTH - 560 090.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24.03.2022 PASSED BY THE LEARNED ADDL INDUSTRIAL
TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 33/2018 , IN ADI NO.
05/18 (ANNEXURES-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/23-24 BEFORE THE R2 ANNEXURE-AA
DATED 26.06.2023.
IN WP.NO. 27539/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
- 64 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SHIVAKUMAR R.,
S/O VEERAPPA,
AGED ABOUT 40 YEARS,
NO 66, 9TH MAIN ROAD,
VISHWAS BLOCK,
NEAR SIDDARTH SCHOOL,
GANGONDANAHALLI MAIN ROAD,
BANGALORE - 560 073.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI., ADVOCATE FOR R1)
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 90/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27544/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
- 65 -
NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SAMPATH KUMAR R.,
S/O RAJANNA
AGED ABOUT 37 YEARS
HUSKUR, HUSKUR POST
DASANAPURA HOBI,
BANGALORE NORTH
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER
BENGALURU, DIVISION-1
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE
BENGALURU - 560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 27/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27548/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
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WP No. 26516 of 2023
AND 74 OTHERS
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SHIVAKUMARA V.A.
S/O ANJINAPPA G
AGED ABOUT 38 YEARS,
MADDURE (HOBLI)
DODDABALLAPURA TALUK
BANGALORE -560 090.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE,
BENGLURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI.,ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO.34/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA).
IN WP.NO. 27550/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
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AND 74 OTHERS
AND:
SRI.NAVEEN KUMAR S.G.
S/O GANGADARAIAH
BILAMMA BUILDING
NAGARUR COLONY
DASANAPURA POST
NELAMANGALA TALUK
BANGALORE - 562 123.
...RESPONDENT
(BY SRI. AVANI CHOKSHI.,ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24.03.2022 PASSED BY THE LEARNED ADDL.INDUSTRIAL
TRIBUNAL ON IAN O.1 AND 2 IN SLA NO.58/2018, IN AID
NO.05/2018 (ANNX-R AND S) AND FURTHER PROCEEDINGS IN DY.
LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANNEXURE-AA).
IN WP.NO. 27586/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K..,ADVOCATE)
AND:
SRI. KUMAR K.,
S/O KRISHNAPPA
MATHAHALLI VILLAGE AND POST
DASANAPURA HOBLI,
BANGALORE - 562 123.
...RESPONDENT
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WP No. 26516 of 2023
AND 74 OTHERS
(BY SRI. AVANI CHOKSHI.,ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24.03.2022 PASSED BY THE LEARNED ADDL INDUSTRIAL
TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 46/2018, IN AID NO
5/2018 (ANNEXURE-R AND S) AND NOTICE DATED 26.06.23 ISSUED
BY THE DEPUTY LABOUR COMMISSIONER REGION 1, BENGALURU IN
DY. LAB 1/RECOVERY/CR-02/2023-24 (ANNEXURE-X).
IN WP.NO. 27632/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SHIVANNA B.B.,
S/O BASAVARAJU
AGED ABOUT 40 YEARS
MANDI BYADARAHALLI
HANABE, DODDABALLAPURA TALUK
DASANAPURA HOBLI
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE,
BENGLURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI., ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
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WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED:24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL ON IA NO.1 AND 2 IN SLA NO. 66/2018, IN AID NO.
05/2018 (ANNEXURE-S AND T) AND FURTHER PROCEEDINGS IN
DY.LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R-2 (ANNEXURE-
AA).
IN WP.NO. 27641/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. NARASHIMAMURTHY M,
MR MARAHANUMAPPA,
AGED ABOUT 36 YEARS,
NAGARURU COLONY,
DASANAPURA HOBLI,
BANGALORE NORTH TALUK
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE,
BENGLURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI., ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL, BENGALURU ON IA NO. 1 AND 2 IN SLA NO.
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WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
50/2018, IN AID NO. 05/2018 (ANNEXURE-S AND T) AND
PROCEEDINGS IN DY.LAB-1/RECOVERY/CR-02/2023.24 BEFORE THE
R2 (ANNEXURE-AA).
IN WP. NO. 27644/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. RAVI KUMAR P H
S/O HANUMAIAH
AGED ABOUT 46 YEARS
PILLAHALLI, ARSHNAKUNTE POST
DASANAPURA HOBLI
BANGALORE NORTH
BANGALORE - 562 123.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE,
BENGLURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI., ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DATED 24.03.2022 PASSED BY THE LEARNED ADDITIONAL
INDUSTRIAL TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 92/2018, IN
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NC: 2024:KHC:33860
WP No. 26706 of 2023
C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
AID NO. 5/2018 (ANNEXURE-S ANT T) AND FURTHER PROCEEDINGS
IN DY. LAB-1/RECOVERY/CR-02/2023-24 BEFORE THE R2 (ANN-AA).
IN WP.NO. 27779/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
SRI SHIVAPPA C
S/O CHANDRAPPA,
CHIKKABANAVARA POST,
BANGALORE NORTH - 560 057.
...RESPONDENT
(BY SRI. AVANI CHOKSHI., ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED 24.03.2022 PASSED BY THE LEARNED ADDL INDUSTRIAL
TRIBUNAL ON IA NO. 1 AND 2 IN SLA NO. 64/2018 IN AID NO.
05/2018 (ANNX-P AND Q) AND NOTICE DATED 26.06.2023 ISSUED
BY LTHE DEPUTY LABOUR COMMISSIONER REGION 1 BENGALURU IN
DY LAB -1/RECOVERY/CR-02/2023-24 (ANNX-V ).
IN WP.NO. 27959/2023
BETWEEN:
THE MANAGEMENT OF
M/S VEER-O-METALS PVT LTD.,
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C/W WP No. 26466 of 2023
WP No. 26516 of 2023
AND 74 OTHERS
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956 SHED NO.2,
SY NO. 51/A, HEGADADEVAUPRA VILLAGE,
DASANPURA HOBLI, HUSKUR ROAD,
BENGALURU NORTH TALUK,
BENGALURU-562 123,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRANEET KUMAR.
...PETITIONER
(BY SRI. PRASHANTH B.K.,ADVOCATE)
AND:
1. SRI. SRINIVAS T.M.
S/O MURTHY
AGED ABOUT 43 YEARS
THARABANAHALLI POST,
HESARAGHATTA ROAD,
BANGALORE - 560 090.
2. THE DEPUTY LABOUR COMMISSIONER,
BENGALURU, DIVISION-1,
KARNATAKA LABOUR INSTITUTE BUILDING,
MANJUNATHANAGAR, BAGALAGUNTE,
BENGLURU-560 073.
...RESPONDENTS
(BY SRI. AVANI CHOKSHI., ADVOCATE FOR R1;
SMT. HEMALATHA V., AGA FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS
DTD 24/03/2022 PASSED BY THE LEARNED ADDL. INDUSTRIAL
TRIBUNAL BENGALURU ON IA NO.1 AND 2 IN SLA NO. 32/2018, IN
AID NO. 05/2018 (ANNEXURE-S AND T) AND FURTHER
PROCEEDINGS IN DY. LAB-1/RECOVERY/CR-02/2023-24 BEFORE
THE R2 (ANN-AA).
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE M.G.S. KAMAL
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AND 74 OTHERS
ORAL ORDER
Common petitioner namely Management of M/s.Veer O Metals Private Limited is before this Court in these batch of writ petitions being aggrieved by the order dated 24.03.2022 passed by learned Additional Industrial Tribunal on I.A.Nos.I and II in SLA No.53/2018 in AID No.05/2018 produced at Annexure-S and T and also being aggrieved by the further proceedings in Dy.Lab-1/Recovery/CR- 02/2023-24 initiated before the Deputy Labour Commissioner, Region-1, Bengaluru, the respondent No.2 as per Annexure-AA.
2. Admitted facts of the matter are that the petitioner which is engaged in manufacture of Stamped Parts, Precision Sheet Metal, Fabrication Parts, Machined Components and Mechanical Assemblies has been operating the factory at its leased premises situated at Heggadadevapura Village, Dasanapura Hobli, Huskur Road, Bangalore North Taluk from 2005 onwards. That the petitioner was allotted with another industrial plot from KIADB in the year 2008 at Harohalli and obtained license from Department of Factories and decided to commence its factory operation on the said plot in the year 2017 by transferring its operations from its earlier lease premises at Heggadadevapura Village. In furtherance thereof by order dated 17.07.2017 petitioner transferred services of its workmen from its aforesaid earlier premises to the new premises.
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NC: 2024:KHC:33860 WP No. 26706 of 2023 C/W WP No. 26466 of 2023 WP No. 26516 of 2023 AND 74 OTHERS Aggrieved by the said order of transfer that was passed by the petitioner-Management, workmen represented by its Union have preferred the reference which is pending consideration in AID No.05/2018 before the Additional Industrial Tribunal at Bengaluru.
3. It appears that since the workmen did not report to the duty, during the pendency of said reference a communication came to be issued by the petitioner-management on 31.08.2018 as per Annexure-K calling upon the workmen to show cause why their absence shall not be considered as voluntary abandoning of their employment.
4. In the meanwhile petitioner herein had preferred an application under Section 33(1)(b) of the Industrial Disputes Act, 1947 (hereinafter referred to as `Act') before the Deputy Labour Commissioner purportedly as a matter of abundant caution which came to numbered as Serial Application No.27/2018 in AID No.05/2018.
5. The workmen had filed an application under Section 10(4) and Section 11 of the Act for granting interim relief of payment of wages at the rate of 100% from the date of their dismissal till the date of disposal of the case which application was numbered as I.A.No.I in Serial Application No.27/2018 in AID No.05/2018.
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6. The petitioner-management had also preferred another application under Section 11(1)(3) of the Act in I.A.No.II in Serial Application No.27/2018 in AID No.05/2018 for framing additional issue and to be tried as a preliminary issue before deciding the application in I.A.No.I.
7. The workmen have also preferred applications under Section 10(4) and 11 of the Act read with Section 151 of CPC in I.A.No.I in AID No.05/2018 seeking interim relief in the form of monitory benefits granting full last drawn wages per month to all the 85 workmen involved in the case from the date of application or alternatively provide employment to them either at transferred place or at the original place of employment till disposal of the case. The said application is still pending consideration.
8. By impugned orders dated 24.03.2022 produced at Annexure-S and T, the application in I.A.No.I in Serial Application No.27/2018 in AID No.05/2018 filed by the workmen was allowed directing the petitioner-management to pay 50% of the last drawn salary by the workmen and application in I.A.No.II in Serial Application No.27/2018 in AID No.05/2018 filed by the petitioner- management seeking to frame the preliminary issue has been rejected.
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9. The petitioner-management filed a memo dated 05.07.2022 seeking withdrawal of the application filed under Section 33(1)(b) of the Act in Serial Application No.27/2018 in AID No.05/2018 which was allowed by order dated 30.09.2022 and accordingly the same was dismissed as withdrawn.
10. In view of this subsequent event in the nature of petitioner withdrawing the application that was filed under Section 33(1)(b) of the Act, in Serial Application No.27/2018 in AID No.05/2018, respondent-workmen initiated proceedings before respondent No.2 by filing application under Section 33(C)(1) of the Act on 18.05.2023 seeking to consider the withdrawal of the application by the petitioner-management to be an admission on its part of their illegal termination/dismissal and discharge of the workmen. Pursuant to which proceedings have been initiated by respondent No.2 as per Annexure-AA. Aggrieved by the above, petitioner-management is before this Court.
11. After arguing the matter at length, on a query by this Court, learned counsel for petitioner on instruction of one Sri.Praveen Prakash Lobo, the representative of the petitioner-management who is physically present before this Court, makes submission that though the communication dated 31.08.2018 as per Annexure-K was issued by the petitioner-management, the same has neither been given
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NC: 2024:KHC:33860 WP No. 26706 of 2023 C/W WP No. 26466 of 2023 WP No. 26516 of 2023 AND 74 OTHERS effect to nor any action in that regard has been taken to its logical conclusion. He fairly submits and concedes that the respondent- workmen are still on the muster rolls of petitioner- management and they are still continue to be workmen of the petitioner-management. He further submits petitioner-management had filed application under Section 33(1)(b) in Serial Application No.27/2018 in AID No.05/2018 as a matter of abundant caution which it was entitled to file under law and mere withdrawal of the same cannot be construed as conceding to alleged illegal termination/dismissal/discharge. He further submits that the petitioner-management would await for the outcome of the pending reference in AID No.05/2018 and would not take any action regarding service conditions of the workmen till then.
12. Learned counsel for petitioner further submits that if the proceedings initiated by respondent No.2 as per Annexure-AA are quashed he would not press for any relief on orders dated 24.03.2022 as per Annexures-S and T.
13. The aforesaid submissions of the petitioner-management made on instructions as above are taken on record as an undertaking to the Court.
14. In response, Ms.Avani Chokshi, learned counsel for respondent No.1 on instructions submit that in view of admission
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NC: 2024:KHC:33860 WP No. 26706 of 2023 C/W WP No. 26466 of 2023 WP No. 26516 of 2023 AND 74 OTHERS made by the petitioner-management that the respondents are still its workmen and that no action has been taken and would not be taken pursuant to the communication produced at Annexure-K dated 31.08.2018 until disposal of pending reference in AID No.05/2018, seeks liberty to pursue their interim relief in the pending application in I.A.No.I in AID No.05/2018 and with liberty to file fresh application in the said AID No.05/2018 if need be.
15. She further submits that all contentions and grounds be kept open to be urged on behalf of the workmen in the said interim application seeking interim relief in accordance with law.
16. The proceedings at Annexure-AA before the respondent No.2 have been initiated by the workmen under Section 33(C)(1) of the Act on the premise of petitioner withdrawing the application under Section 33(1)(b) of the Act in Serial Application No.27/2018 in AID No.05/2018 and to be construed as an admission on its part of illegal termination/dismissal and discharge of the workmen from service. In view of the submissions made by the learned counsel for petitioner-management of the respondent-workmen continuing to be on the rolls of petitioner-management there is no necessity of continuation of proceedings initiated by the respondent No.2 as per Annexure-AA and the same are required to be quashed.
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17. In view of the aforesaid submissions made by learned counsel for petitioner and the respondents, without expressing any view on merits or otherwise of the matter, these writ petitions are disposed of with the following:
ORDER
(a) The proceedings in Dy.LAB-1/Recovery/CR-
02/2023-24 initiated before the respondent No.2-authority as per Annexure-AA are quashed.
(b) Orders on I.A.Nos.I and II in S.L.A.No.27/2018 in AID No.5/2018 do not survive for consideration in view of setting aside of the proceedings in Dy.LAB-1/Recovery/CR- 02/2023 as per Annexure-AA.
(c) Respondents/workmen are at liberty to pursue interim remedy in the pending application in I.A.No.I in AID No.05/2018 or by filing fresh application before the Industrial Tribunal who is seized of the matter in AID No.5/2018. Fresh application if any be filed within 15 days from the date of receipt of certified copy of this order. The Industrial Tribunal shall dispose of the pending interim application/fresh application to be filed as above, within a period of 90 days thereafter.
(d) As the reference in AID No.05/2018 is pending since the year 2018, the Industrial Tribunal concerned shall
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NC: 2024:KHC:33860 WP No. 26706 of 2023 C/W WP No. 26466 of 2023 WP No. 26516 of 2023 AND 74 OTHERS dispose of the main matter within an outer limit of one year from the date of receipt of receipt of certified copy of this order after providing sufficient opportunity to the parties who shall co-operate in expeditious disposal of the matter without seeking unnecessary adjournments.
Needless to state that it is open for the parties to explore the possibility of settlement if any, in the meanwhile.
SD/-
(M.G.S. KAMAL) JUDGE SBN List No.: 1 Sl No.: 34