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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Nathdwara Temple Rules, 1973

(2)Articles of jewellery shall be issued the Gehnaghar Officer or requisition made from time to time by the Goswami or his representative. The responsibility for the safe custody of the articles so issued shall rest with the Goswami. and the Goswami shall be responsible for the safe return of and for making good the loss or shortage, if any. of the articles, occurring during the period the same remain in the custody or control of the Goswami. A separate register shall be maintained of all articles of jewellery issued on such requisition. The entries in the register shall be signed by the Goswami or his representative as and when handing over and taking over of the articles takes place.