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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(ii)For the preparation of merit list, in case of more than one student scoring the same marks at PGECET, the tie shall be resolved by bracketing the candidates together for the purpose of ranking and considering seniority in age at the time of admission.