Himachal Pradesh High Court
Suresh Kumar vs . Hrtc & Anr. on 1 June, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
CWP No. 5917 of 2022 01.06.2023 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.
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Mr. V. B. Verma, Advocate, for the respondents.
Counter affidavit, if any, to the compliance report be filed within four weeks.
List on 13.07.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1st June, 2023 (Sanjeev) ::: Downloaded on - 01/06/2023 20:37:05 :::CIS