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State of Jharkhand - Section

Section 646 in Bihar Education Code, 1961

646. Candidates must take the examination at the first chance.

- A scholarship will not be awarded to a candidate who has been admitted twice to the same standard of examination. A primary or middle scholarship will not be awarded to a candidate, who has read for more than one year in class III or class V or class VII, as the case may be.Note. - This rule shall apply to the students of backward tribes of the State only so long as suitably qualified candidates are available.(Government notification no. 2246-E., dated the 3rd November, 1914; Government notification no. 131-E.R., dated the 30th May, 1929; Government notification no. 27-E. R., dated the 2nd June, 1933; and Government notification no. 1509-E., dated the 2nd July, 1942.)