Bombay High Court
Glenmark Pharmaceuticals Limited vs Municipal Corporation Of Greater ... on 29 February, 2024
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-928
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 780 OF 2024
Glenmark Pharmaceuticals Limited ....PETITIONER
V/S
Municipal Corporation Of Greater Mumbai ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 29th February, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 02/03/2024 ::: Downloaded on - 09/03/2024 18:32:13 :::