Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(3)(d) in Uttrarakhand Waqf Rules, 2017

(d)that the candidate has failed to comply with any of the provisions of these rules; or