Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24A(1)] [Section 24A] [Entire Act]

State of Rajasthan - Subsection

Section 24A(1)(ii) in The Rajasthan Co-Operative Service Rules, 1954

(ii)Secretary to Government, Cooperative Department: