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Madhya Pradesh High Court

Annu @ Anil vs The State Of Madhya Pradesh on 7 April, 2022

Author: Virender Singh

Bench: Virender Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2353 of 2012 (ANNU @ ANIL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 07-04-2022 List along with CRA No. 1152 of 2018.

(VIRENDER SINGH) JUDGE vinod Signature Not Verified SAN Digitally signed by VINOD VISHWAKARMA Date: 2022.04.08 15:54:07 IST