Madhya Pradesh High Court
Annu @ Anil vs The State Of Madhya Pradesh on 7 April, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2353 of 2012 (ANNU @ ANIL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 07-04-2022 List along with CRA No. 1152 of 2018.
(VIRENDER SINGH) JUDGE vinod Signature Not Verified SAN Digitally signed by VINOD VISHWAKARMA Date: 2022.04.08 15:54:07 IST