Supreme Court - Daily Orders
Jaldhi Overseas Pte. Ltd. vs Mahender Kumar Khandelwal on 7 August, 2020
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
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ITEM NO.2 Court No.1 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2225/2020
JALDHI OVERSEAS PTE. LTD. Appellant(s)
VERSUS
MAHENDER KUMAR KHANDELWAL & ORS. Respondent(s)
(FOR ADMISSION and IA No.47731/2020-EX-PARTE STAY and IA
No.46583/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES )
Date : 07-08-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr. PS Narasimha, Sr. Adv.
Mr. Diwakar Maheshwari, Adv.
Mr. Mayank Kshirsagar, AOR
Ms. Pratiksha Mishra, Adv.
Ms. Aditi Tripathi, Adv.
For Respondent(s) Mr. Samrat Sengupta, Adv.
Ms. Soumya Dutta, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Manmeet Singh, Adv.
Mr. Anugrah Robin Frey, Adv.
Ms. Nishtha Chaturvedi, Adv.
Ms. Abhilasha Khanna, Adv.
Mr. Akhil Anand, AOR
Mr. Shyam Divan, Sr. Adv.
Ms. Misha, Adv.
Signature Not Verified
Mr. Anoop Rawat, Adv.
Digitally signed by
Sanjay Kumar
Date: 2020.08.07
Mr. Vaijayant Paliwal, Adv.
17:17:58 IST
Reason: Ms. Charu Bansal, Adv.
Mr. S. S. Shroff, AOR
Mr. Anupam Lal Das, Sr. Adv.
Mr. Bishwajit Dubey, Adv.
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Mr. Spandan Biswal, Adv.
Ms. Srideepa Bhattacharyya, Adv.
Mr. Prafful Goyal, Adv.
For M/s Cyril Amarchand Mangaldas, AOR
UPON hearing the counsel the Court made the following
O R D E R
Admit.
Tag with Civil Appeal No.1808/2020. Parties may complete the pleadings in the meantime. (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR