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Supreme Court - Daily Orders

Jaldhi Overseas Pte. Ltd. vs Mahender Kumar Khandelwal on 7 August, 2020

Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian

                                                    1

     ITEM NO.2                Court No.1 (Video Conferencing)            SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS


     Civil Appeal             No(s).   2225/2020

     JALDHI OVERSEAS PTE. LTD.                                       Appellant(s)

                                                   VERSUS

     MAHENDER KUMAR KHANDELWAL & ORS.                                Respondent(s)

     (FOR   ADMISSION  and   IA   No.47731/2020-EX-PARTE   STAY  and   IA
     No.46583/2020-PERMISSION   TO   FILE   ADDITIONAL   DOCUMENTS/FACTS/
     ANNEXURES )


     Date : 07-08-2020 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Appellant(s)              Mr.   PS Narasimha, Sr. Adv.
                                   Mr.   Diwakar Maheshwari, Adv.
                                   Mr.   Mayank Kshirsagar, AOR
                                   Ms.   Pratiksha Mishra, Adv.
                                   Ms.   Aditi Tripathi, Adv.


     For Respondent(s)             Mr. Samrat Sengupta, Adv.
                                   Ms. Soumya Dutta, AOR

                                   Mr.   Neeraj Kishan Kaul, Sr. Adv.
                                   Mr.   Manmeet Singh, Adv.
                                   Mr.   Anugrah Robin Frey, Adv.
                                   Ms.   Nishtha Chaturvedi, Adv.
                                   Ms.   Abhilasha Khanna, Adv.
                                   Mr.   Akhil Anand, AOR

                                   Mr.   Shyam Divan, Sr. Adv.
                                   Ms.   Misha, Adv.
Signature Not Verified
                                   Mr.   Anoop Rawat, Adv.
Digitally signed by
Sanjay Kumar
Date: 2020.08.07
                                   Mr.   Vaijayant Paliwal, Adv.
17:17:58 IST
Reason:                            Ms.   Charu Bansal, Adv.
                                   Mr.   S. S. Shroff, AOR

                                   Mr. Anupam Lal Das, Sr. Adv.
                                   Mr. Bishwajit Dubey, Adv.
                                  2

                   Mr.   Spandan Biswal, Adv.
                   Ms.   Srideepa Bhattacharyya, Adv.
                   Mr.   Prafful Goyal, Adv.
                   For   M/s Cyril Amarchand Mangaldas, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Admit.

Tag with Civil Appeal No.1808/2020. Parties may complete the pleadings in the meantime. (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR