Section 7(1)(b) in Madhya Pradesh Bhu-Rajasv Sanhita (Bhu-Abhilekhon Mein Namantaran) Niyam, 2018

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(b)in case the land has been given on lease or on licence by any Local Body- to the chief executive officer of the concerned Local Body;

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