Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(ii) in The Delhi Narcotic Drugs Rules, 1985 (ii)an approved practitioner in-charge of a local board or Municipal Dispensary belonging to missions and other corporate bodies, to posses, for use in such dispensary and hospital, or
