Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 42 in Bihar Forest Contract Rules 42. Payment of Depot Rent. - The forest contractor shall pay rent for any Government forest land used by him outside the contractor area at such rates as may be decided by the Divisional Forest Officer.
