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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(8)(d) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(d)specifying the time at which and the manner in which, the annual report relating to the activities of the Association of Apartment Owners shall be submitted;