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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

(e)"member" means a member of the Board constituted under section 4 of this Act and includes Chairman, Vice-Chairman and Member- Secretary;