Jammu & Kashmir High Court
M/S R K Verma vs Sterlite Technologies Ltd. And Another on 13 August, 2024
Sr. No. 4
Regular
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Arb P No. 2/2022
M/s R K Verma ...Petitioner(s)/appellant(s)
Through: Mr. Sunil Kumar, Advocate.
Vs.
Sterlite Technologies Ltd. and another ...Respondent(s)
Through: Mr. Inderjeet Gupta, Advocate.
Mr. Jatin Mahajan, Advocate.
CORAM:
HON'BLE THE CHIEF JUSTICE (ACTING)
ORDER
13.08.2024 Adjourned at the request of Mr. Inderjeet Gupta, learned counsel appearing on behalf of the respondents.
List again on 23.08.2024.
(TASHI RABSTAN) CHIEF JUSTICE (ACTING) JAMMU 13.08.2024 Raj Kumar Raj Kumar 2024.08.13 14:56 I attest to the accuracy and integrity of this document