Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 393] [Entire Act] State of Punjab - Section Section 13 in Punjab Travel Professionals Regulation Rules, 2013 13. Has the applicant ever been convicted by any court? If so, details thereof_______________________________ Surety of two persons, who shall be income tax assesses, alongwith their PAN CardNumber and their complete residential address, namely:-
