Bombay High Court
Kittens Shoes And Allied Products Pvt. ... vs Mattel Toys (India) Pvt. Ltd. And Ors on 25 March, 2019
Author: M.S. Sonak
Bench: M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6594 OF 2018
Kittens Shoes And Allied Products Pvt. Ltd. ....Petitioner
V/S
Mattel Toys (india) Pvt. Ltd. And Ors. ....Respondent
CORAM : M.S. SONAK, J
DATE : 25th March, 2019
P.C. :
Due to paucity of time the matter is adjourned for 24/04/2019. Ad-interim relief if any to continue till then.
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