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State of Haryana - Section

Section 29 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

29. Operation of fund of the Board Section 38.

- Subject to the control of the Chairman, the fund of the Board shall be operated by the Member-Secretary of the Board or in his absence by any officer of the Board who may be so empowered by the Chairman. The Chairman may also delegate powers to any officer of officers of the Board either singly or jointly to issue on account of the expenditure which has been sanctioned for payment.