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[Cites 0, Cited by 0] [Section 75A(1)] [Section 75A] [Entire Act]

State of Maharashtra - Subsection

Section 75A(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)direct from time to time that each such municipal service shall consist of such classes, cadres and posts (including grades of posts) and the initial strength of officers in each such classes or cadres shall be such, as may be specified in the notification, and