Section 2(e) in Sikkim Co-Operative Societies Act, 1978
(e)[ "Co-operative year" means the period beginning from the 1st day of April, or the date of commencement of business, or the date of registration of the society and ending on the 31st day of March every year for the purpose of drawing balance sheets of registered societies.] [Substituted by Act No. 7 of 1992, dated 28.9.1992]
