Madhya Pradesh High Court
Prahladdas vs The State Of Madhya Pradesh on 20 December, 2018
1 CRR-6030-2018 The High Court Of Madhya Pradesh CRR-6030-2018 (PRAHLADDAS Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 20-12-2018 Parties through their counsel. Let the record of the lower court be called for. List the matter immediately after receiving of the record.
(VIRENDER SINGH) JUDGE Digitally signed by SOURABH YADAV Date: 2018.12.21 16:32:59 +05'30' sourabh