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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(2)(c) in Punjab Apartment and Property Regulation Act, 1995

(c)the form of the application, the information to be attached with the application and the fee to be paid for the grant of permission under sub- section (1) of section 5;